Ktl Logistics & Services Pvt vs State Of Odisha & Others ... Opposite ...
2025 Latest Caselaw 2143 Ori

Orissa High Court

Ktl Logistics & Services Pvt vs State Of Odisha & Others ... Opposite ... on 6 January, 2025

Author: G. Satapathy

Bench: G. Satapathy

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No. 8711 of 2024
                          KTL Logistics & Services Pvt.   ...          Petitioner
                          Ltd, Cuttack
                                                     Mr. D. Mohapatra, Advocate

                                                      -versus-
                          State of Odisha & Others                ...      Opposite Parties
                                                                         Mr. S.K. Rout, ASC


                                                    CORAM:
                                             JUSTICE G. SATAPATHY
                                                  ORDER(ORAL)

          Order No.                                06.01.2025
             08.                  1.      This    matter    is   taken    up   through     Hybrid

Arrangement (Virtual/Physical Mode).

2. Heard Mr. Dayananda Mohapatra, learned counsel for the petitioner and Mr. S.K. Rout, learned ASC in the matter and perused the record.

3. Hearing being concluded, judgment is reserved. The parties are at liberty to file short written notes of submission along with citations withing three working days.

(G. Satapathy) Judge

S. Sasmal