Citation : 2025 Latest Caselaw 2122 Ori
Judgement Date : 6 January, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
GUAP No.19 of 2024
Babula Sahu ... Appellant
Ms. R. Rajgarhia, Advocate
-versus-
Harichandra Sabat ... Respondent
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
06.01.2025 Order No.
02. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. Ms. Ruchi Rajgarhia, learned counsel for the appellant by producing the certified copy of the judgment in GR Case No.473 of 2016 and Criminal Appeal No.16 of 2023 as also the certified copy of the report of the counseling held on 24.08.2021 by the Counsellor, Family Court, Rayagada and one photocopy of the Misc. Case No.18 of 2021 filed by the child for grant of maintenance, which are taken on record, prays to take up the matter on some other day.
3. Accordingly, list this matter on 28.01.2025.
(G. Satapathy) Judge
Subhasmita
Location: High Court of Orissa
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