Shankar Das vs The Management Of M/S. .... Opposite ...
2025 Latest Caselaw 2109 Ori

Orissa High Court

Shankar Das vs The Management Of M/S. .... Opposite ... on 6 January, 2025

Bench: Arindam Sinha, M.S. Sahoo

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                              I.A. no.17492 of 2024
                    (Arising out of W.P.(C) No.41570 of 2023)

         Shankar Das                            ....            Applicant

                                              Represented By Adv. -
                                            Mr. Shankar Das (In person)

                                     -versus-

         The Management of M/s.                 ....      Opposite Party
         Paradeep Phosphates Ltd.,
         Khurda
                                               Represented By Adv. -
                                     Mr. N.K. Mishra, Senior Advocate


                               CORAM:
                 THE HON'BLE MR. JUSTICE ARINDAM SINHA
                                       AND
                   THE HON'BLE MR. JUSTICE M.S. SAHOO


                                       ORDER

06.01.2025

Order No.

07. 1. Review applicant appears in person. He was petitioner, whose

writ petition we dealt with on judgment dated 18th December, 2024.

Mr. Mishra, learned senior advocate appears on behalf of opposite

party-management and requires service. Applicant submits, it has been

sent by speed post. He hands over another copy.

// 2 //

2. We have difficulty in making applicant understand scope of

review. In the circumstances, the application stands adjourned as final

opportunity for applicant to request his learned advocate to appear on

his behalf.

3. List on 9th January, 2025.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks