Maheshwar Jena vs Madhusudan Dalai & Others .... Opposite ...
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Orissa High Court

Maheshwar Jena vs Madhusudan Dalai & Others .... Opposite ... on 3 January, 2025

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           W.P.(C) No. 32188 of 2024
                                    Maheshwar Jena                              ....               Petitioner
                                                                                Mr. A. S. Nandy, Advocate

                                                                    -Versus-

                                    Madhusudan Dalai & Others                    ....       Opposite parties
                                                                                         Mr. P.K. Ray, AGA

                                               CORAM:
                                               MR. JUSTICE R.K. PATTANAIK

                                                                 ORDER

03.01.2025 Order No.

01. 1. Heard Mr. Nandy, learned counsel for the petitioner.

2. Instant writ petition is filed by the petitioner challenging the impugned orders under Annexues-1 and 2 on the grounds stated.

3. Gone through the plea advanced by the petitioner. Perused the impugned judgment as at Annexure-2, which has confirmed the findings of the Court of 1st instance vide Annexure-1. Considering the submission of Mr. Nandy, learned counsel for the petitioner, the Court is inclined to issue notice to the opposite parties.

4. A copy of the writ petition with annexures be served on learned counsel for the caveator, namely, opposite party No.1 in Caveat Petition No.1337 of 2024 for a response.

7. Awaiting reply from opposite party No.1, in particular, list the matter on 7th February, 2025 for orders.

 Digitally Signed                                                                     Judge

 Designation: Junior Stenographer
 Reason: Authentication
Rojina
 Location: OHC, CTC
 Date: 06-Jan-2025 19:05:21