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Retired Employees vs The Co-Operative Societies
2025 Latest Caselaw 2081 Ori

Citation : 2025 Latest Caselaw 2081 Ori
Judgement Date : 3 January, 2025

Orissa High Court

Retired Employees vs The Co-Operative Societies on 3 January, 2025

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.25730 of 2019


                 Retired Employees                 ....                Petitioner
                 Association, Sambalpur
                 District Cooperative Central
                 Bank Ltd,, Bargarh

                                    Mr. P.K. Panda,
                                    Advocate

                                        -versus-
                 The Co-operative Societies,       ....         Opposite Parties
                 Bhubaneswar & another.

                                    Mr. S.K. Bramha, ASC
                                    Mr. B. Sahoo, Advocate
                                    (For Opposite Party No.2)

                    CORAM: JUSTICE SANJAY KUMAR MISHRA

                                        ORDER

03.01.2025 Order No.

08. This matter is taken up through hybrid mode.

2. Mr. Panda, learned Counsel for the Petitioner submits, the case of the present Petitioner Association is covered by the Judgment passed by the Coordinate Bench in The Management, Berhampur Cooperative Central Bank Ltd. Vs. State of Odisha & others, reported in 2018 (II) ILR-CUT-671.

3. Mr. Sahoo, learned Counsel for the Opposite Party No.2-Bank prays for an adjournment to examine the said Judgment so also to have his further say and to file written notes of submission with citations.

4. The matter be listed in the week commencing from 27th January, 2025, as prayed for.

5. Since the Counter has been filed by the Opposite Party No.2-Bank after filing of the written notes of submission by the learned Counsel for the Petitioner, learned Counsel for the Petitioner is permitted to file Additional Written Notes of Submission, as prayed for, before the next date of listing.





                                                      (S. K. Mishra)
Prasant                                                    Judge






Signed by: PRASANT KUMAR PRADHAN

Location: High Court of Orissa, Cuttack. Date: 06-Jan-2025 11:21:24

 
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