Radharani Behera vs Sitarani Senapati & Another .... ...
2025 Latest Caselaw 2080 Ori

Orissa High Court

Radharani Behera vs Sitarani Senapati & Another .... ... on 3 January, 2025

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.5652 of 2024

                          Radharani Behera                             ....               Petitioner
                                                            Mr. Goutam Mishra, Senior Advocate

                                                            -Versus-

                          Sitarani Senapati & another                  ....         Opposite Parties

                                                  Mr. S.K. Mishra, Senior Advocate for O.P. No.1
                                                                            Mr. C.M. Singh, ASC

                                          CORAM:
                                          MR. JUSTICE R.K. PATTANAIK
                                                          ORDER

03.01.2025 Order No.

07. 1. Heard Mr. G. Mishra, learned Senior Advocate for the petitioner, Mr. S.K. Mishra, learned Senior Advocate for opposite party No.1 and Mr. Singh, learned ASC for the State.

2. Hearing is concluded.

3. Order is reserved.

4. Written note of submission filed from the side of the petitioner is accepted and taken on record.

5. Learned counsel for opposite party No.1 is allowed time to file written note of submission within a week from today.

6. Interim order passed by this Court earlier shall remain in force till delivery of the judgment.

(R.K. Pattanaik)

Location: HIGH COURT OF ORISSA, CUTTACK