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Shuvendu Narayan Patel vs Niyati Patel And Another .... Opposite ...
2025 Latest Caselaw 4265 Ori

Citation : 2025 Latest Caselaw 4265 Ori
Judgement Date : 20 February, 2025

Orissa High Court

Shuvendu Narayan Patel vs Niyati Patel And Another .... Opposite ... on 20 February, 2025

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No. 1251 of 2016
             Shuvendu Narayan Patel             ....               Petitioner(s)
                                                      Mr. B. Sahoo, Advocate

                                          -versus-

             Niyati Patel and another           ....          Opposite Party(s)
                                                     Mr. S.K. Padhy, Advocate
                                                           Mr. B. Nayak, AGA


                 CORAM: JUSTICE SIBO SANKAR MISHRA

                                         ORDER
Order No.                               20.02.2025

 16.        1.      Heard.

2. The petitioner is seeking quashing of the criminal proceeding initiated by the opposite party no.2 in ICC Case No. 24 of 2013 pending before the learned SDJM, Sambalpur for the alleged commission of offence under Sections 494/498-A of IPC.

3. At the outset, counsel for the opposite party no.2 has pointed out that on the selfsame grounds, the petitioner had already moved an application before the learned Sessions Judge by filing Crl. Revision No. 14/05 of 2013. The 1st Additional Sessions Judge, Sambalpur vide its judgment dated 11.03.2016 has dismissed the revision petition delving upon the issued raised by the petitioner in detailed. Confronted with

this position, learned counsel for the petitioner submits that he would prefers to withdraw the present petition to seek remedy against the judgment dated 11.03.2016 passed by the learned1st Additional Sessions Judge, Sambalpur in Crl. Revision No. 14/05 of 2013.

4. In view of the aforementioned, the CRLMC is disposed of as withdrawn with the liberty as prayed.

(S.S. Mishra) Judge Ashok

Signed by: ASHOK KUMAR JAGADEB

Location: High Court of Orissa Date: 20-Feb-2025 18:54:12

 
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