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Sri Raghunath Jew Thakur vs Prakash Kumar Kar
2025 Latest Caselaw 4046 Ori

Citation : 2025 Latest Caselaw 4046 Ori
Judgement Date : 14 February, 2025

Orissa High Court

Sri Raghunath Jew Thakur vs Prakash Kumar Kar on 14 February, 2025

Author: R.K. Pattanaik
Bench: R.K. Pattanaik
                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CONTC No. 6586 of 2024
                           Sri Raghunath Jew Thakur                  ....              Petitioner
                                                                    Mr. Anupam Rath, Advocate
                                                         -Versus-

                           Prakash Kumar Kar, Addl. Asst.             ....               Opposite
                           Commissioner Endowment, Cuttack                     Party/Contemnor
                                                                             Mr. P.K. Ray, AGA
                                     CORAM:
                                     MR. JUSTICE R.K. PATTANAIK

                                                          ORDER

14.02.2025 Order No.

01. 1. Heard Mr. Rath, learned counsel for the petitioner.

2. Instant contempt petition is filed for non-compliance of the Court's judgment in MSA No. 02 of 2014 till date.

3. Considering the submission of Mr. Rath, learned counsel for the petitioner, notice to the opposite parties/contemnor by registered post with A.D. returnable at an early date and for the said purpose, learned counsel for the petitioner shall file the requisites within next seven days positively.

4. List this matter on 21st March, 2024 and in the meantime, opposite party/contemnor shall comply the judgment in MSA No. 02 of 2014 if not already complied with and to submit the compliance report on the date fixed.

(R.K. Pattanaik) Judge

kabita by: KABITARANI MAJHI

 
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