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Subharashmi Beura vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 3997 Ori

Citation : 2025 Latest Caselaw 3997 Ori
Judgement Date : 13 February, 2025

Orissa High Court

Subharashmi Beura vs State Of Odisha & Others .... Opp. ... on 13 February, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 RVWPET No.157 of 2023

            Subharashmi Beura                              ....        Petitioner
                                                                Represented by
                                                    Mr. A.K. Mohanty, Advocate

                                          - Versus -


            State of Odisha & Others                        ....      Opp. Parties
                                                                   Represented by
                                                                 Mr. S.N. Patnaik,
                                                       Addl. Government Advocate
                   CORAM:
                        JUSTICE SASHIKANTA MISHRA

                                             ORDER

13.02.2025 I.A. No.422 of 2024 Order No.

05. 1. This matter is taken up through hybrid mode. . 2. This is an application for condonation of delay of 338 days pointed out by the SR.

3. It is stated that the review application was filed in time but the same was not accompanied by certified copy of the judgment sought to be reviewed. The same was filed on 18.04.2024.Therefore, according to learned counsel for the petitioner, the delay is on technical ground.

4. Learned State counsel has no serious objection to the delay being condoned.

5. Considering the submissions the delay in filing the review application is hereby condoned.

(Sashikanta Mishra) Judge

Order No.

06.

1. Since notice has been duly delivered on the opposite parties, learned State counsel requests for some time to file counter to the Review Petition.

2. List this matter on 13th March, 2025.

(Sashikanta Mishra) Judge

Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 17-Feb-2025 19:46:38

 
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