Lalan Prasad Yadav vs State Of Odisha .... Opposite Party(S)
2025 Latest Caselaw 3851 Ori

Orissa High Court

Lalan Prasad Yadav vs State Of Odisha .... Opposite Party(S) on 11 February, 2025

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No. 4526 of 2024
                 Lalan Prasad Yadav              ....               Petitioner(s)
                                                     Mr. B.K. Ragada, Advocate


                                           -versus-

             State of Odisha                     ....           Opposite Party(s)
                                                           Mr. B. Nayak, AGA

                     CORAM: JUSTICE SIBO SANKAR MISHRA

                                         ORDER

Order No.                               11.02.2025
 01.        1.        Heard.

2. The petitioner in this petition has challenged the order

dated 08.11.2005 passed by the learned SDJM, Jharsuguda in G.R.

Case No. 1038 of 2004, whereby cognizance of offence punishable

under Sections 489 (b)/489 (c)/34 has been taken against him.

3. Mr. Ragada, learned counsel for the petitioner submits that

the petitioner has been entangled in the case on the basis of the

statement of the co-accused. He submits that one co-accused,

namely, Dibakar Nayak, has approached this Court by filing

CRLMC No. 3929 of 2011 and this Court has already quashed the

prosecution against him. Relying upon the said judgment dated

26.04.2012 passed by this Court in CRLMC No. 3929 of 2011, he

seeks indulgence of this Court for quashing of the criminal

prosecution initiated against the petitioner. However, Mr. Ragada,

is not able to definitely inform this court the present status of the

trial and seeks an adjournment to ascertain the same.

4. Issue notice. Mr. Nayak, learned Additional Government

Advocate appearing for opposite party-State of Odisha waives the

notice.

5. List this matter on 20.02.2025.

(S.S. Mishra) Judge Ashok

Signed by: ASHOK KUMAR JAGADEB

Location: High Court of Orissa Date: 12-Feb-2025 13:54:51