M/S. Umamani Home vs State Of Odisha & Another .... Opp. ...
2025 Latest Caselaw 3691 Ori

Orissa High Court

M/S. Umamani Home vs State Of Odisha & Another .... Opp. ... on 5 February, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLMC No.937 of 2018


         M/s. Umamani Home                  ....     Petitioners
         Creation Private Limited &               Mr. Suresh
         another                                  Chandra
                                                  Tripathy,
                                                  Advocate



                                 -versus-


         State of Odisha & another          .... Opp. Parties
                                               Mr.Bibekananda
                                               Bhuyan, Senior
                                               Advocate


        CORAM:

                  JUSTICE SIBO SANKAR MISHRA

Order                            ORDER
 No.                           05.02.2025
 09.
        1.

Heard Mr. Suresh Chandra Tripathy, learned counsel appearing for the petitioners and Mr. Bibekananda Bhuyan, learned Senior Advocate appearing on behalf of the opposite party No.1-State (OPID).

2. Hearing is concluded and judgment is reserved.

3. Learned counsels for both the parties are directed to file their respective written notes of submission within a week.

4. The interim order passed earlier shall continue till the pronouncement of the judgment.

(S.S. Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 07-Feb-2025 10:38:23