Dr.Rabi Narayan Dhar vs State Of Odisha & Ors. ..... Opposite ...
2025 Latest Caselaw 3686 Ori

Orissa High Court

Dr.Rabi Narayan Dhar vs State Of Odisha & Ors. ..... Opposite ... on 5 February, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    WP(C) No.21060 of 2024
                  Dr.Rabi Narayan Dhar           .....     Petitioner
                                                                          Represented By Adv. -
                                                                          Sameer Kumar Das

                                                      -versus-
                  State Of Odisha & Ors.                     .....             Opposite Parties
                                                                          Represented By Adv. -
                                                                          U.C.Jena, A.S.C.

                                         CORAM:
                           THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                       MOHAPATRA

                                                     ORDER

05.02.2025 Order No.

05. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing from all the sides is closed and judgement/ order is reserved.

4. Interim order passed on 12.12.2024 shall continue till the delivery of the judgment/ order.

( A.K. Mohapatra ) Judge Anil

Location: High Court of Orissa