Abani Ganda @ Abani Kumar vs ) The Revenue Divisional ..... Opposite ...
2025 Latest Caselaw 3629 Ori

Orissa High Court

Abani Ganda @ Abani Kumar vs ) The Revenue Divisional ..... Opposite ... on 4 February, 2025

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                  WP(C) No.1231 of 2025
Abani Ganda @ Abani Kumar     .....      Petitioner
Ganda
                                                      Represented By Adv. -
                                                      Bhawani Sankar
                                                      Panigrahi

                                  -versus-
1) The Revenue Divisional                     .....        Opposite Parties
Commissioner Southern Division,
Odisha, Berhampur
2) The Tahasildar, Kandhamal                           Represented By Adv. -
3) The Sub Registrar, Phulbani
4) Prasanna Kumar Behera                               S. Nayak, ASC


                      CORAM:
     THE HON'BLE MR. JUSTICE ANANDA CHANDRA
                      BEHERA

                                  ORDER

04.02.2025 Order No.

01. 1. This matter is taken up through hybrid mode.

2. Heard from the learned counsel for the petitioner and learned Addl. Standing Counsel for the State.

3. Upon hearing from learned counsels of both the sides, it is felt proper to dispose of the writ petition finally directing the Tahasildar, Kondhamal (opposite party No.2) to dispose of the application submitted by the petitioner on 01.11.2024 (Annexure-5) pending before him within a month positively from the date of communication of this order in view of the final

judgment passed by the Hon'ble Courts in W.P.(C) No.25712 of 2024 on dated 22.10.2024.

4. Accordingly, the writ petition is disposed of finally.

5. Registry is directed to communicate this order to the Tahasildar, Kondhamal (opposite party No.2) immediately.

6. Urgent certified copy of this order be granted to the petitioner on proper application.

(ANANDA CHANDRA BEHERA) Judge Utkalika

Signature Not Verified Digitally Signed

Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 05-Feb-2025 10:58:24