Manoj Kumar Munda vs State Of Odisha & Anr. .... Opposite ...
2025 Latest Caselaw 3596 Ori

Orissa High Court

Manoj Kumar Munda vs State Of Odisha & Anr. .... Opposite ... on 4 February, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLMC No.4485 of 2024

                             Manoj Kumar Munda                         ....            Petitioner
                                                                            Represented By Adv.
                                                                              Mr. A.K. Acharya

                                                           -versus-
                             State of Odisha & Anr.                   ....      Opposite Parties
                                                                                Represented By
                                                                                  Ms. J. Sahoo,
                                                                                          ASC
                                                                               Mr. K. A. Guru,
                                                                                  Advocate for
                                                                                     O.P No.2
                                      CORAM:
                                      DR. JUSTICE S.K. PANIGRAHI
                                                       ORDER

             Order                                    04.02.2025
             No.
              03.            1.      This   matter    is     taken     up     through     hybrid

                             arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/Order is

reserved.

4. Learned counsel for the parties are directed to file

the written notes of submission by 10.02.2025.

Reason: Authentication (Dr. S.K. Panigrahi)

Date: 06-Feb-2025 15:16:37 Judge

Gitanjali