Prahallad Biswal vs Ajay Behera & Ors. .... Opposite ...
2025 Latest Caselaw 11368 Ori

Orissa High Court

Prahallad Biswal vs Ajay Behera & Ors. .... Opposite ... on 16 December, 2025

Author: Sanjeeb K Panigrahi

Bench: Sanjeeb K Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                W.P.(C) No.11988 of 2025

                                  Prahallad Biswal           ....                Petitioner(s)
                                                                   Mr. Ashok Parija, Sr. Adv.
                                                                        along with associates
                                                                    Mr. Arnav Behera, Adv.
                                                           -versus-
                                  Ajay Behera & Ors.         ....           Opposite Party(s)
                                                                Mr. Bibekananda Nayak, AGA
                                                                Mr. Sankar Prasad Pani, Adv.
                                                             Mr. Susanta Kumar Mishra, Adv.
                                                           Mr. Shanti Prakash Mohanty, Adv.

                                        CORAM:
                                        HON'BLE DR. JUSTICE SANJEEB K PANIGRAHI

                    Order                                   ORDER
                    No.                                    16.12.2025

09. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the respective parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier shall continue till

pronouncement of the judgment/ order.

(Dr. Sanjeeb K Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 16-Dec-2025 18:30:24