Kathu Karua vs State Of Odisha
2025 Latest Caselaw 11289 Ori

Orissa High Court

Kathu Karua vs State Of Odisha on 16 December, 2025

Bench: S.K. Sahoo, Chittaranjan Dash

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                JCRLA No.58 of 2006

                                     Kathu Karua                     ....     Appellant

                                                       Mr. D.P. Dhal, Senior Advocate

                                                          -versus-

                                     State of Odisha                 ....   Respondent

                                                       Mr. Aurovinda Mohanty,
                                                       Addl. Standing Counsel

                                                CRLA No.450 of 2005

                                     Ramesh Apat                     ....     Appellant

                                                       Mr. D.P. Dhal, Senior Advocate
                                                       being assisted by Mr. B.S.
                                                       Dasparida, Advocate

                                                          -versus-

                                     State of Odisha                 ....   Respondent

                                                       Mr. Aurovinda Mohanty,
                                                       Addl. Standing Counsel

                                                        CORAM:
                                          HON'BLE MR. JUSTICE S.K. SAHOO
                                     HON'BLE MR. JUSTICE CHITTARANJAN DASH
                                                         ORDER

Order No. 16.12.2025

13. Both these matters are taken up through Hybrid arrangement (video conferencing/physical mode).

Heard Mr. D.P. Dhal, learned Senior Advocate

Designation: Senior Stenographer

being assisted by Mr. B.S. Dasparida, learned counsel Location: HIGH COURT OF ORISSA, CUTTACK Date: 17-Dec-2025 15:08:39

for the appellant in CRLA No.450 of 2005 and Mr. D.P. Dhal, learned Senior Advocate for the appellant in JCRLA No.58 of 2006 and Mr. Aurovinda Mohanty, learned Addl. Standing Counsel for the State.

Hearing is closed.

Judgment is reserved.

( S.K. Sahoo) Judge

(Chittaranjan Dash) Judge 16th December,2025 Pravakar/Sipun