B. Tirupati Rao & Another vs State Of Orissa
2025 Latest Caselaw 11259 Ori

Orissa High Court

B. Tirupati Rao & Another vs State Of Orissa on 16 December, 2025

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    CRLA No.575 of 2010
                                      B. Tirupati Rao & another   ....    Appellants


                                                                                        None

                                                                  -versus-
                                      State of Orissa                         ....   Respondent

Mr. R.B. Dash, ASC

CORAM: JUSTICE SIBO SANKAR MISHRA Order ORDER No. 16.12.2025

06.

1. None appears for the appellants.

2. Vide order dated 09.12.2025, it was indicated that, on the next date of hearing, if nobody appears on behalf of the appellants, this Court shall appoint Amicus Curiae to assist this Court in the matter.

3. In view of the above, this Court appoints Ms. Rakhi Mishra, Advocate, who is present in the Court as Amicus Curiae to assist the Court in the matter.

4. The Registry is directed to supply the soft copy of the trial Court judgment and other relevant documents related to this case to Ms. Rakhi Mishra, learned Amicus Curiae.

5. List this matter on 23.12.2025.

Designation: Personal Assistant (S.S. Mishra)

Location: High Court of Orissa, Cuttack.

        Subhasis                                                                     Judge
Date: 16-Dec-2025 17:36:33