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Arjuna Mahanta & Others vs State Of Orissa
2025 Latest Caselaw 11051 Ori

Citation : 2025 Latest Caselaw 11051 Ori
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Arjuna Mahanta & Others vs State Of Orissa on 4 December, 2025

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CRA No.128 of 2002

                                     Arjuna Mahanta & others              ....     Appellants


                                                                                   None

                                                               -versus-
                                     State of Orissa                      ....   Respondent

Ms. Suvalaxmi Devi, ASC

CORAM: JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 04.12.2025

08.

1. None appears for the appellants, when the matter is called.

2. Mr. Sasanka Sekhar Das, learned counsel, who is present in the Court today, is appointed as Amicus Curiae to assist the Court in the matter.

3. Heard Mr. Sasanka Sekhar Das, learned Amicus Curiae appearing for the appellants and Ms. Suvalaxmi Devi, learned Additional Standing Counsel appearing for the State.

4. Hearing is concluded and judgment is reserved.

Signed by: SUBHASIS MOHANTY (S.S. Mishra) Designation: Personal Assistant Reason: Subhasis Authentication Judge Location: High Court of Orissa, Cuttack. Date: 04-Dec-2025 15:41:50

 
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