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Madhusudan Pradhan vs State Of Orissa
2025 Latest Caselaw 11049 Ori

Citation : 2025 Latest Caselaw 11049 Ori
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Orissa High Court

Madhusudan Pradhan vs State Of Orissa on 4 December, 2025

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CRA No.284 of 1994

                                     Madhusudan Pradhan                   ....     Appellant


                                                               Mr. D.P. Dhal, Senior Advocate

                                                               -versus-
                                     State of Orissa                      ....   Respondent

Mr. S.J. Mohanty, ASC

CORAM: JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 04.12.2025

14.

1. Heard Mr. D.P. Dhal, learned Senior Advocate appearing for the appellant and Mr. S.J. Mohanty, learned Additional Standing Counsel appearing for the State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Designation: Personal Assistant

Authentication Location: High Court of Orissa, Cuttack. Date: 04-Dec-2025 15:41:49

 
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