Binod Barik vs Ashok Barik And Others
2025 Latest Caselaw 7176 Ori

Orissa High Court

Binod Barik vs Ashok Barik And Others on 25 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              RSA No 336 of 2025

                        Binod Barik                              ....                 Appellant
                                                                             Represented by
                                                                         Mr. P.K.Satapathy,
                                                                                  Advocate

                                                           -Versus -

                        Ashok Barik and Others                    ....             Respondents

Represented by Mr. R.C Ray, Advocate

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 25.08.2025

Order No.

1. This matter is taken up through hybrid mode.

1.

2. Two weeks' time is allowed to the appellant to file the certified copy of the Trial Court judgment dated 29.01.2025 and decree dated 10.02.2025.

3. List this matter in the week commencing 27th October, 2025.

(Sashikanta Mishra) Judge

Signed by: BHIGAL CHANDRA TUDU

Location: Orissa High Court, Cuttack BC Tudu Date: 25-Aug-2025 19:11:46