Maguni Charan Behera vs Madhabananda Sutar And Others ..... ...
2025 Latest Caselaw 6503 Ori

Orissa High Court

Maguni Charan Behera vs Madhabananda Sutar And Others ..... ... on 26 August, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLLP No.90 of 2004

                 Maguni Charan Behera              .....                         Petitioner
                                                                   Represented By Adv. -
                                                                   M/s.jagabandhu Rout

                                             -versus-

                 Madhabananda Sutar and others             .....          Opposite Parties
                                                                     Represented By Adv. -
                                                                     M/s. K.K. Rout


                                     CORAM:
                       THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                   MOHAPATRA

                                            ORDER

26.08.2025 Order No.

13. 1. This matter is taken up through Hybrid mode.

2. The present appeal has been filed by the Informant against judgment of acquittal dated 01.07.2004 of the Court of learned J.M.F.C., Patamundai in 1.C.C. No.43 of 2001 which corresponds to Tr No.334 of 2004.

3. On perusal of the impugned judgment, it appears that the accused-opposite parties have been acquitted of the charges under Sections 148, 427, 506 & 149 of IPC.

4. Taking into consideration the fact that the present leave petition is pending for more than two decades, this Court is not

inclined to interfere in this case.

5. Accordingly, the CRLLP application stands dismissed.

( Aditya Kumar Mohapatra ) Judge

S.K. Rout

Location: High Court of Orissa, Cuttack Date: 26-Aug-2025 18:24:39