Dipali Das vs Tankadhar Tripathy
2025 Latest Caselaw 6450 Ori

Orissa High Court

Dipali Das vs Tankadhar Tripathy on 25 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                              ELPET No. 7 of 2024

                     Dipali Das                                  .              Petitioner
                                                                 ...          Represented by
                                                      Mr. B.Mishra, (Senior Advocate) with
                                                              Mr. B.S.Panigrahi, Advocate

                                                    - Versus -
                     Tankadhar Tripathy                              .          Respondent
                                                                     ...       Represented by
                                                                           Mr. G.K.Agarwal,
                                                                      Senior Advocate along
                                                                       with Mr. S.Srivastava

                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                  ORDER

25.08.2025

Order No. 1. This matter is taken up through hybrid mode.

27. . 2. Learned counsel for the election-petitioner files copy of the judgment passed by the Supreme Court against the order passed by this Court in I.A. No. 111 of 2024. It seems the Supreme Court has remitted the matter to this Court for fresh consideration on certain specific issues enumerated in the judgment.

3. Learned counsel for the parties request for some time to address the Court appropriately.

4. List this matter on 09.10.2025.

Judge

Deepak