Citation : 2025 Latest Caselaw 5724 Ori
Judgement Date : 21 August, 2025
Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Senior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 22-Aug-2025 14:44:00
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 27772 OF 2013
The Management of the Vice President .... Petitioner
(Operations), M/s. Indian Metals and
Ferro Alloys Ltd., Rayagada
Mr. Narendra Kishore Mishra, Senior Advocate
being assisted
by Mr. Nitish Kumar Mishra, Advocate
-versus-
The Government of Odisha and others .... Opp. Parties
Mr. Manmaya Kumar Dash,
Additional Standing Counsel
(For Opp. Party Nos.1 & 2)
Mr. Kamal Ray, Advocate
(For Opp. Party No.3)
CORAM:
JUSTICE K.R. MOHAPATRA
JUSTICE SAVITRI RATHO
ORDER
Order No. 21.08.2025
52. 1. This matter is taken up through hybrid mode.
2. Heard Mr. Narendra Kishore Mishra, learned Senior Advocate along with Mr. Mishra, learned counsel for the Petitioner- Management and Mr. Ray, learned counsel for the Worker's Union- Opposite Party No.3 at length.
3. Written note of argument along with note of citations enclosing copy of the judgment filed in Court by Mr. Ray, learned counsel for the Opposite Party No.3, are taken on record. Copies of the note of argument and citations are served on learned counsel for the Petitioner.
Designation: Senior Stenographer
Location: High Court of Orissa, Cuttack Date: 22-Aug-2025 14:44:00
4. Mr. Mishra, learned Senior Advocate appearing for the Petitioner wants to respond to the applicability of the case laws relied upon by Mr. Ray, learned counsel for the Worker's Union- Opposite Party No.3.
5. Put up this matter on 16th September, 2025 for further hearing.
(K.R. Mohapatra)
Judge
(Savitri Ratho)
ms Judge
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