Dr. Ashok Kumar Behera vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 5568 Ori

Orissa High Court

Dr. Ashok Kumar Behera vs State Of Odisha & Others .... Opp. ... on 18 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) No.5362 of 2025

                              Dr. Ashok Kumar Behera                            ....             Petitioner
                                                                                           Represented by

                                                                        Mr. Sidheswar Mallik, Advocate


                                                                  -Versus-

                              State of Odisha & Others                           ....          Opp. Parties
                                                                                           Represented by

                                                                                      Mr. S.N. Patnaik,
                                                                      Additional Government Advocate
                                                                             Mr. P.K. Parhi, DSGI with
                                                                     Ms. S. Patro, CGC (For O.P. No.4)

                                            CORAM:
                                                 JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

18.08.2025 Order No.

12. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. S. Mallik, learned counsel for the petitioner, Mr. S.N. Patnaik, learned AGA for the State and Mr. P.K. Parhi, learned DSGI with Ms. Patro, learned CGC for the Opposite Party No.4.

3. Hearing is concluded and judgment reserved.

4. Parties may file their note of submissions and memo of citations, if any, within three days.

Signed by: PUSPANJALI GHADAI Judge Designation: Junior Stenographer Reason: Authentication Puspanjali Location: High Court of Orissa, Cuttack. Date: 19-Aug-2025 11:19:55