Lokanath Behera vs State Of Odisha & Others .... ...
2025 Latest Caselaw 3407 Ori

Orissa High Court

Lokanath Behera vs State Of Odisha & Others .... ... on 12 August, 2025

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) NO.2062 OF 2024

                             Lokanath Behera                             ....      Petitioner
                                                                   Mr. K.K. Swain, Advocate

                                                        -versus-

                             State of Odisha & Others                    ....     Opp.Parties
                                                                        Mr. D. Lenka, AGA
                              CORAM:
                              HON'BLE MR. JUSTICE DIXIT KRISHNA SHRIPAD
                                             ORDER

          Order No.                         12.08.2025
            07.

Heard learned counsel-Mr. Swain appearing for the Petitioner and learned AGA-Mr.Lenka appearing for the Opposite Parties.

Hearing being concluded; judgment reserved.

(Dixit Krishna Shripad) Judge Madhusmita

Location: HIGH COURT OF ORISSA, CUTTACK