Kabiraj Jena vs State Of Orissa & Ors. .... Opp. Party (S)
2025 Latest Caselaw 3352 Ori

Orissa High Court

Kabiraj Jena vs State Of Orissa & Ors. .... Opp. Party (S) on 11 August, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                                         Signature Not Verified
                                                                         Digitally Signed
                                                                         Signed by: BHABAGRAHI JHANKAR
                                                                         Reason: Authentication
                                                                         Location: ORISSA HIGH COURT, CUTTACK
                                                                         Date: 13-Aug-2025 11:31:53




                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   W.P.(C) No.23452 of 2014
                  Kabiraj Jena                     ....            Petitioner (s)
                                                   M/s. Deepali Mahapatra, Adv.
                                            -versus-
                  State of Orissa & Ors.           ....            Opp. Party (s)
                                                         M/s. D.K. Nayak, AGA

                              CORAM:
                              DR.JUSTICE S.K. PANIGRAHI

 Order No.                         ORDER
   06.                             11.08.2025
                       (W.P.(C) No.23452 of 2014 along with W.P.(C)
                       Nos.20746, 21504, 23453, 23454, 23455 and 23456 of
                       2014)
             1.

These matters are taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

4. Interim order, if any, passed earlier in any of the aforesaid Writ

Petitions shall continue till the date of pronouncement of the

judgment/ order.

(Dr. S.K. Panigrahi)

Judge B. Jhankar