Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Babarao Himirika vs Aswathy S
2025 Latest Caselaw 3347 Ori

Citation : 2025 Latest Caselaw 3347 Ori
Judgement Date : 11 August, 2025

Orissa High Court

Babarao Himirika vs Aswathy S on 11 August, 2025

Author: Sashikanta Mishra
Bench: Sashikanta Mishra
                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               CONTC No.6282 of 2024

                     Babarao Himirika                           ...                Petitioner

                                                                     Mr. G. Padhi, Advocate
                                                     -versus-

                     Aswathy S, Principal Secretary and         ...              Opp. Parties
                     Others

                                                                      Mr. S.S. Routray, ASC

                                                    CORAM:
                                          JUSTICE SASHIKANTA MISHRA
                                                     ORDER

Order No. 11.08.2025

02. This matter is taken up through hybrid mode.

2. Learned counsel for the State submits that the Writ Appeal filed against the judgment passed by this Court has been directed to be listed in the week commencing 18.08.2025.

3. Hence, list this matter on 25.08.2025.

(Sashikanta Mishra) Judge

amit

Location: HIGH COURT OF ORISSA, CUTTACK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter