Madhab Bairagi ` vs Chandra Sekhar .... Opposite Parties
2025 Latest Caselaw 3345 Ori

Orissa High Court

Madhab Bairagi ` vs Chandra Sekhar .... Opposite Parties on 11 August, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                               CONTC No. 2005 of 2025

                      Madhab Bairagi                    `....                     Petitioner
                                                                            Represented by
                                                                             Mr. S.Mallik,
                                                                                 Advocate
                                                         -Versus -
                      Chandra        Sekhar               ....              Opposite Parties
                      Padhi,    Enginner-in-                               Represented by
                      Chief, W.R. Dept.
                                                                     Mr. S.N.Pattnaik, AGA

                                       CORAM:
                                         JUSTICE SASHIKANTA MISHRA
                                                        ORDER_
       Order No.                                        11.08.2025
          03.
                             1.

This matter is taken up through hybrid mode.

2. Learned State counsel submits that the writ appeal filed against the judgment passed by this Court has been admitted after condonation of delay. Said appeal is posted for hearing on 19 th September, 2025.

3. List this matter on 13.10.2025.

(Sashikanta Mishra) Judge Deepak