Surendra Mahanti & Anr vs Laxmipriya Khuntia
2025 Latest Caselaw 3254 Ori

Orissa High Court

Surendra Mahanti & Anr vs Laxmipriya Khuntia on 7 August, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    FAO No. 264 of 2024

                               Surendra Mahanti & Anr.                   ........     Appellant(s)
                                                                Mr. Bibekananda Bhuyan, Sr. Adv.
                                                                                along with associate
                                                    -Versus-
                            Laxmipriya Khuntia                  ...........        Respondent(s)
                                                                    Mr. Pronoy Mohanty, Adv.

                                        CORAM:
                                        DR. JUSTICE S.K. PANIGRAHI

                                                    ORDER

07.08.2025 Order No.

05. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge Murmu

Designation: Personal Assistant