The Area Manage vs Bipin Majhi & Ors
2025 Latest Caselaw 3241 Ori

Orissa High Court

The Area Manage vs Bipin Majhi & Ors on 7 August, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        FAO No.335 of 2025
                                     The Area Manage, Reliance          ....                Appellant(s)
                                     General Insurance Co. Ltd.,
                                     Bhubaneswar
                                                                             Mr. Subrat Satpathy, Adv.
                                                                -versus-
                                     Bipin Majhi & Ors.                 ....               Respondent(s)


                                              CORAM:
                                              HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                                ORDER

                               Order                           07.08.2025
                               No.

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this FAO, the Appellant has challenged the

impugned judgment/ order passed by the learned

Commissioner for Employees Compensation-cum-Divisional

Labour Commissioner, Angul in E.C. Case No.02/2025.

3. Heard.

4. Admit.

5. Issue notice.

6. Notice be issued to the Respondents by Registered Post

with A.D/ Speed Post making it returnable by 15th

September, 2025. Requisites for issuance of notice shall be

filed within five working days hence.

Designation: Personal Assistant

Location: High Court of Orissa Date: 12-Aug-2025 12:56:53

8. Issue notice as above.

9. Accept one set of process fee.

10. As an interim measure, it is directed that the awarded

amount deposited before the learned Commissioner for

Employees Compensation-cum-Divisional Labour

Commissioner, Angul in E.C. Case No.02 of 2025 shall not be

disbursed in favour of any of the parties till the next date of

listing of this matter.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 12-Aug-2025 12:56:53