M/S. Jagannath Cashew vs Registrar
2025 Latest Caselaw 2495 Ori

Orissa High Court

M/S. Jagannath Cashew vs Registrar on 6 August, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.24539 of 2019

              M/s. Jagannath Cashew             ....     Petitioners
              Processing Unit (Loanee)
              & another

                                  Mr. Ramakanta Mohanty,
                                 Senior Advocate

                                     -versus-

              Registrar, Debts Recovery ....           Opp. Parties
              Appellate Tribunal (DRAT)
              Kolkata and others

                                 Mr. S.P. Mishra,Senior Advocate
                                 (for opposite party no.3) and
                                 Mr. D.C. Sabat, Advocate (for
                                 opposite party no.5)

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S.S. MISHRA
                                  ORDER

Order No. 06.08.2025

25. This matter is taken up through Hybrid arrangement (video conferencing/physical mode).

Heard Mr. Ramakanta Mohanty, learned Senior Advocate appearing on behalf of the petitioners, Mr. S.P. Mishra, learned Senior Advocate appearing on behalf of the opposite party no.3 and Mr. D.C. Sabat, learned counsel appearing on behalf of the opposite party no.5.

Mr. Mishra, learned Senior Advocate for the opposite party no.3- State Bank of India has filed the date chart

along with the written note of submission, which are taken on record.

Learned counsel for the petitioners has filed the list of relevant dates, which is taken on record.

Hearing is closed and judgment is reserved.

( S.K. Sahoo) Judge

( S.S. Mishra) Judge Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 06-Aug-2025 19:34:52