Kishore Bag vs State Of Odisha
2025 Latest Caselaw 2482 Ori

Citation : 2025 Latest Caselaw 2482 Ori
Judgement Date : 6 August, 2025

Orissa High Court

Kishore Bag vs State Of Odisha on 6 August, 2025

Author: S.K. Sahoo

Bench: S.K. Sahoo

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRA No.86 of 2000

              Kishore Bag                          ....        Appellant/
                                                             Petitioner

                                               Mr. S.K. Das, Advocate

                                        -versus-

              State of Odisha                      ....   Respondent/
                                                        Opp. Party

                                  Mr. Partha Sarathi Nayak,
                                  Addl. Government Advocate

                             CORAM:
                THE HON'BLE MR. JUSTICE S.K. SAHOO
                THE HON'BLE MR. JUSTICE S.S. MISHRA
                             ORDER

Order No.                  06.08.2025

   04.           This   matter    is     taken     up   through    Hybrid

arrangement (video conferencing/physical mode).

It appears that the appellant Kishore Bag preferred Jail Criminal Appeal No.48 of 2000 challenging the judgment and order dated 23.12.1999 passed by the learned Additional Sessions Judge, Sambalpur in S.T. Case No.136/7 of 1998 convicting him for the offence punishable under Section 302/34 of the Indian Penal Code and sentencing him to undergo R.I. for life and to pay fine of Rs.5,000/- (rupees five thousand) each, in default to suffer further R.I. for one year each under Section 302/34 of the Indian Penal Code. In the said Jail Criminal Appeal, vide judgment and order

dated 05.08.2010, he has been acquitted of the charge and the Jail Criminal Appeal was allowed.

In view of the judgment pronounced in Jail Criminal Appeal No.48 of 2000, this Criminal Appeal is disposed of.

( S.K. Sahoo) Judge

(S.S. Mishra) Judge

Subhasis

Designation: Personal Assistant

Location: High Court of Orissa, Cuttack. Date: 06-Aug-2025 19:34:53