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Kokila Digal & Ors vs Ari Ashish Ishwar Patil .... Opposite ...
2025 Latest Caselaw 2444 Ori

Citation : 2025 Latest Caselaw 2444 Ori
Judgement Date : 5 August, 2025

Orissa High Court

Kokila Digal & Ors vs Ari Ashish Ishwar Patil .... Opposite ... on 5 August, 2025

Author: S.K. Panigrahi
Bench: S.K. Panigrahi
                                            IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CONTC No.8145 of 2022
                                          Kokila Digal & Ors.       ....             Petitioner(s)
                                                              Mr. Gyanendra Kumar Tripathy, Adv.

                                                                  -versus-
                                          Ari Ashish Ishwar Patil      ....        Opposite Party(s)
                                                                             Mr. Sonak Mishra, Adv.
                                                  CORAM:
                                                  HON'BLE DR.JUSTICE S.K. PANIGRAHI
                                  Order                              ORDER
                                  No.                               05.08.2025

04. 1. This matter is taken up through hybrid arrangement.

2. This CONTC arises out of the judgment/order dated

11.02.2022 passed in W.P(C) No.3083 of 2022.

3. Heard learned counsel for the Parties.

4. At the outset, learned counsel for the Opposite

Parties/Contemnors, on instruction, submits that the order

from which this CONTC arises, has already been complied

with in the meantime.

5. In such view of the matter, this Court is of the view that

nothing survives in this CONTC to be adjudicated upon

by this Court any further.

6. This CONTC is, accordingly, disposed of being

dropped.

(Dr. S.K. Panigrahi)

Judge Designation: Personal Assistant Reason:Ayaskanta Authentication Location: High Court of Orissa Date: 07-Aug-2025 17:27:24

 
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