Rasmirani Dora vs Additional D.M
2025 Latest Caselaw 7572 Ori

Orissa High Court

Rasmirani Dora vs Additional D.M on 25 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.19439 of 2024

                             Rasmirani Dora                                     ....           Petitioner
                                                                                        Represented by
                                                                              Mr. L. Mohanty, Advocate

                                                                - Versus -

                             Additional D.M., Nayagarh & Others                   ....       Opp. Parties
                                                                                         Represented by
                                                                                       Mr. S.N. Patnaik,
                                                                             Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

25.04.2025 Order No.

10. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. L. Mohanty, learned counsel for the petitioner and Mr. S.N. Patnaik, learned Addl. Government Advocate for the State.

3. Hearing is concluded and judgment reserved.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 25-Apr-2025 16:18:54