Rabindra Pruseth & Ors vs Padmabati Sahu & Ors
2025 Latest Caselaw 7510 Ori

Orissa High Court

Rabindra Pruseth & Ors vs Padmabati Sahu & Ors on 24 April, 2025

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                              SA No.202 of 1995

                 Rabindra Pruseth & ors.           ....         Appellants

                                           Mr. A.K. Mahakud, Advocate


                                        -versus-
                 Padmabati Sahu & ors.             ....     Respondents

                                           Mr. N. Mohapatra, Advocate
                                                      (Res Nos.7 & 8)

                  CORAM: JUSTICE SANJAY KUMAR MISHRA

                                      ORDER

24.04.2025 I.A. No.856 of 2024

Order No.

22. This matter is taken up through hybrid mode.

2. This I.A. has been filed for impleading Mahendra Kishan and Prasanna Sahu as Respondent Nos.7 & 8 to this appeal as detailed in the schedule of the application.

3. On being noticed, Mr. N. Mohapatra, learned Counsel, who represents the proposed Respondent Nos. 7 & 8, submits that he has no objection to the prayer made in the I.A.

4. Accordingly, the I.A. stands allowed and disposed of.

5. Mahendra Kishan and Prasanna Sahu be impleaded as Respondent Nos.7 & 8 to the Second Appeal.

6. Learned Counsel for the Appellant is directed to file the amended/consolidated cause title of the appeal within a week hence after serving copy of the same on Respondent Nos.1 to 6 and is also directed to serve copy of the amended memorandum of appeal on the newly impleaded Respondent Nos.7 & 8 along with copy of the impugned judgment.

(S.K. MISHRA) JUDGE

23. 1. The matter be listed in the week commencing from 30th June, 2025.

(S.K. MISHRA) JUDGE Banita

Signed by: BANITA PRIYADARSHINI PALEI

Location: HIGH COURT OF ORISSA, CUTTACK Date: 25-Apr-2025 19:37:40