Kalpana Khosla vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 7405 Ori

Orissa High Court

Kalpana Khosla vs State Of Odisha & Others .... Opp. ... on 22 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.4556 of 2024

                             Kalpana Khosla                                     ....            Petitioner
                                                                                         Represented by
                                                                              Mr. S.K. Mishra, Advocate

                                                                - Versus -

                             State of Odisha & Others                             ....       Opp. Parties
                                                                                         Represented by
                                                                                       Mr. S.N. Patnaik,
                                                                             Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

22.04.2025 Order No.

12. 1. This matter is taken up through hybrid mode. . 2. Hearing is concluded and judgment reserved.

3. Heard Mr. S.K. Mishra, learned counsel for the petitioner and Mr. S.N. Patnaik, learned Addl. Government Advocate for the State.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 24-Apr-2025 10:13:16