Managing Committee Of vs State Of Odisha & Others
2025 Latest Caselaw 7372 Ori

Orissa High Court

Managing Committee Of vs State Of Odisha & Others on 22 April, 2025

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                 FAO No. 758 of 2020
Managing Committee of        .....        Appellants
Nilakantheswar Dev. U.P.             Mr. K.K. Swain, Adv.
School & Another
                         -versus-

State of Odisha & Others         .....          Respondents
                                             Mr. P.K.Panda, ASC.

                    CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                     ORDER

22.04.2025

I.A. No.244 of 2025

1. This matter is taken up through hybrid mode.

2. Heard.

3. Considering the grounds taken, this Court is inclined to condone the delay subject to payment of cost of Rs.1,000/- to be paid before the Orissa High Court Bar Association Welfare Fund by 25.04.2025.

5. The I.A. stands disposed of.

(BIRAJA PRASANNA SATAPATHY) Judge

FAO No. 758 of 2020

1. Heard learned counsel appearing for the parties.

2. It is contended by the learned counsel appearing for the Parties that the issue involved in the present appeal is

covered by the judgment of this Court so passed on 19.03.2025 in FAO No.509 of 2014 and batch.

3. In view of such submissions made by the learned counsel appearing for the parties, the present FAO is disposed of in the light of judgment so passed in FAO No.509 of 2014 and batch.

(BIRAJA PRASANNA SATAPATHY) Judge Subrat

Location: HIGH COURT OF ORISSA, CUTTACK