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Dr. Sabitri Shastri & Ors vs State Of Odisha & Ors
2025 Latest Caselaw 7287 Ori

Citation : 2025 Latest Caselaw 7287 Ori
Judgement Date : 17 April, 2025

Orissa High Court

Dr. Sabitri Shastri & Ors vs State Of Odisha & Ors on 17 April, 2025

Author: Biraja Prasanna Satapathy
Bench: Biraja Prasanna Satapathy
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 FAO No. 394 of 2019
                          Dr. Sabitri Shastri & Ors.     .....       Appellants
                                                                              Mr. S. Mishra, Advocate

                                                          -versus-
                          State of Odisha & Ors.            .....                Respondents
                                                                              Mr. P.K. Panda, ASC


                                             CORAM:
                         THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
                                              ORDER

17.04.2025 Order No.07

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. It is contended by the learned counsel appearing for the Parties that the issue involved in the present appeal is covered by the judgment of this Court so passed on 19.03.2025 in FAO No. 509 of 2014 and batch.

4. In view of such submissions made by the learned counsel appearing for the Parties, the present FAO is disposed of in the light of the judgment so passed in FAO No. 509 of 2014 and batch.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha

Location: High Court of Orissa, Cuttack

 
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