State Bank Of India vs Ram Krishna Behera And Another .... Opp. ...
2025 Latest Caselaw 7281 Ori

Orissa High Court

State Bank Of India vs Ram Krishna Behera And Another .... Opp. ... on 17 April, 2025

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) NO. 22135 OF 2017
                                      State Bank of India, Regional Office,    ....       Petitioner
                                      Koraput
                                                                   Mr. Pradipta Kumar Mohanty,
                                                               Senior Advocate being assisted by
                                                                      Mr. A.K. Parida, Advocate
                                                                -versus-
                                      Ram Krishna Behera and another           .... Opp. Parties
                                                                Mr. Durga Prasanna Das, Advocate
                                                                             (For Opp. Party No.1)

                                                    CORAM:
                                          THE HON'BLE THE CHIEF JUSTICE
                                                       AND
                                      THE HON'BLE MR. JUSTICE K.R. MOHAPATRA
                                                            ORDER

                Order No.                                  17.04.2025
                   11.           1.       This matter is taken up through hybrid mode.

2. We have heard Mr. Mohanty, learned Senior Advocate along with Mr. Parida, learned counsel for the Petitioner and Mr. Das, learned counsel for Opposite Party No.1-Workman.

3. The case law along with statement of payment under Section 17-B of the Industrial Disputes Act, 1947 to the Opposite Party No.1-Workman filed by Mr. Mohanty, learned Senior Advocate appearing for the Petitioner is taken on record.

4. Argument is closed. Judgment is reserved.

(Harish Tandon ) Chief Justice

bks KUMAR SAHOO

Reason: Authentication (K.R. Mohapatra) Location: High Court of Orissa, Cuttack Date: 21-Apr-2025 11:45:44 Judge