Lucky Padhiary vs State Of Odisha & Others .... Opp. ...
2025 Latest Caselaw 7257 Ori

Orissa High Court

Lucky Padhiary vs State Of Odisha & Others .... Opp. ... on 17 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        W.P.(C) No.21243 of 2024

                             Lucky Padhiary                                     ....           Petitioner
                                                                                        Represented by
                                                                               Mr. A. Mishra, Advocate

                                                                - Versus -

                             State of Odisha & Others                            ....      Opp. Parties
                                                                                       Represented by
                                                                                     Mr. S.N. Patnaik,
                                                                           Addl. Government Advocate
                                                                  Mr. S.K. Das, Advocate for Caveator

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                   ORDER

17.04.2025 Order No.

12. 1. This matter is taken up through hybrid mode. . 2. Heard Mr. A. Mishra, learned counsel for the petitioner, Mr. S.N. Patnaik, learned Addl. Government Advocate and Mr. S.K. Das, learned counsel appearing for Caveator.

3. Hearing is concluded and judgment reserved.

4. Parties may file their note of submissions and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge Puspanjali

Designation: Junior Stenographer

Location: High Court of Orissa, Cuttack. Date: 17-Apr-2025 19:05:56