Dillip Kumar Parida vs Shalini Pandit
2025 Latest Caselaw 7108 Ori

Orissa High Court

Dillip Kumar Parida vs Shalini Pandit on 16 April, 2025

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CONTC No.1008 of 2025

                             Dillip Kumar Parida                                   ....            Petitioner
                                                                                           Represented by
                                                                                    Mr. B. Jalli, Advocate

                                                         - Versus -
                             Shalini Pandit, I.A.S., & Others                       ....    Opp. Parties
                                                                                        Represented by
                                                                                     Mr. S. N. Patnaik,
                                                                            Addl. Government Advocate

                                           CORAM:
                                                JUSTICE SASHIKANTA MISHRA

                                                                    ORDER

16.04.2025 Order No.

03. 1. This matter is taken up through hybrid mode. . 2. Learned State counsel submits that the judgment passed by this Court in this writ application has been challenged by the State before the Division Bench. However, he fairly submits that no order of stay has been passed in the appeal till date.

3. List this matter on 16th May, 2025.

4. The State counsel shall intimate the status of the appeal, as also take instructions for implementing the order subject to result of the writ appeal, in case no order of stay is passed.

(Sashikanta Mishra) Judge

Signature Puspanjali Not Verified Digitally Signed Signed by: PUSPANJALI GHADAI Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 17-Apr-2025 15:53:35