National Insurance Company vs Seagold Overseas Pvt. Ltd. .... ...
2025 Latest Caselaw 7045 Ori

Citation : 2025 Latest Caselaw 7045 Ori
Judgement Date : 15 April, 2025

Orissa High Court

National Insurance Company vs Seagold Overseas Pvt. Ltd. .... ... on 15 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

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          IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No.5212 of 2025
        National Insurance Company           ....              Petitioner(s)
        Ltd.,
                                              Mr. Goutam Mishra, Sr. Adv.
                                                     Along with associates

                                   -versus-
        Seagold Overseas Pvt. Ltd.      ....           Opposite Party(s)
                                        Mr. Santosh Kumar Mishra, Adv.
                                             Mr. Gourav Mohanty, Adv.



                CORAM:
                DR. JUSTICE S.K. PANIGRAHI
                                ORDER

Order                          15.04.2025
No.

05. 1. This matter is taken up through hybrid arrangement.

2. Though this matter was not listed today, on being mentioned

during the first hour, the same is taken up through "Special

Notice" at 2 P.M under the heading "To Be Mentioned".

3. Heard.

4. Learned Sr. Counsel for the Petitioner submits that this matter

was reserved for judgment/order vide order dated 07.04.2025.

However, the interim order dated 24.02.2025 passed in I.A.

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No.2791 of 2025 arising out of W.P.(C) No.5212 of 2025 has not

been reflected in the said order dated 07.04.2025.

5. In such view of the matter, the following paragraph is added

and read as Paragraph No.4 hereinafter.

"Interim order dated 24.02.2025 passed in I.A. No.2791 of 2025 arising out of W.P.(C) No.5212 of 2025 shall continue till the pronouncement of the judgment/order"

6. This order shall be read as a part of the original order. All

other parts of the original order shall remain unaltered.

(Dr. S.K. Panigrahi) Judge Sumitra

Location: High Court of Orissa, Cuttack