Abhirav Industries Pvt. Ltd vs State Of Odisha & Ors. .... Opposite ...
2025 Latest Caselaw 7015 Ori

Orissa High Court

Abhirav Industries Pvt. Ltd vs State Of Odisha & Ors. .... Opposite ... on 11 April, 2025

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.1087 of 2025
                                  Abhirav Industries Pvt. Ltd.     ....             Petitioner(s)
                                                                 Mr. Saswat Kumar Acharya, Adv.
                                                            -versus-
                                  State of Odisha & Ors.            ....       Opposite Party(s)
                                                                        Miss Gayatri Patra, ASC
                                                         Mr. Pradipta Kumar Mohanty, Sr. Adv.
                                                    along with associates Miss K.T. Mudali, Adv.


                                          CORAM:
                                          HON'BLE DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

                         Order                             11.04.2025
                         No.

06. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 11-Apr-2025 17:43:22