Citation : 2025 Latest Caselaw 6953 Ori
Judgement Date : 10 April, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.975 of 2023
Asst. Manager (Legal) HDFC ..... Appellant
ERGO General Insurance Mr. G.P. Dutta, Advocate
Company Ltd.
-versus-
Mitu Swain & Ors. ..... Respondents
Mr. B.B. Singh, Advocate
(Respondent Nos. 1, 3 to 6)
Mr. P.K. Mishra, Advocate
(Respondent No. 7)
CORAM:
THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY
ORDER
10.04.2025
1. This matter is taken up through hybrid mode.
2. Heard learned counsel appearing for the Parties.
3. Hearing is concluded and order/judgment is reserved.
4. Learned counsel appearing for the Parties are permitted to file written notes of submission along with citations, if any by 17 th April, 2025.
(BIRAJA PRASANNA SATAPATHY) Judge Sneha
Location: High Court of Orissa, Cuttack
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