Nanda Kishore Sahoo vs State Of Odisha (Vigilance) .... ...
2025 Latest Caselaw 6912 Ori

Orissa High Court

Nanda Kishore Sahoo vs State Of Odisha (Vigilance) .... ... on 9 April, 2025

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  CRLREV No.695 of 2023
                                Nanda Kishore Sahoo              ....             Petitioner(s)
                                                           Mr. Prasant Kishore Ray, Advocate

                                                           -versus-

                             State of Odisha (Vigilance)         ....        Opposite Party(s)
                                                           Mr. Sangram Das, SC (Vigilance)

                                    CORAM: JUSTICE SIBO SANKAR MISHRA

                                                       ORDER

09.04.2025 Order No.

15. 1. Heard Mr. Prasant Kishroe Ray, learned counsel for the petitioner and Mr. Sangram Das, learned Standing Counsel for the Vigilance Department.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge Swarna

Designation: Senior Stenographer

Location: High Court of Orissa Date: 10-Apr-2025 17:14:03