Sri Raghunath Mishra vs Sri Kailash Chandra Behera &
2025 Latest Caselaw 6627 Ori

Orissa High Court

Sri Raghunath Mishra vs Sri Kailash Chandra Behera & on 3 April, 2025

                                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                   SA No.17 of 1997
                                                 Sri Raghunath Mishra                          Appellant(s)
                                                                                             Represented By
                                                                      Mr. S.D. Das, Senior Advocate assisted
                                                                               by Mr. M. Faradish, Advocate

                                                                          -versus-
                                                 Sri Kailash Chandra Behera &          ....       Respondent(s)
                                                 Others
                                                                                               Represented By
                                                                                     Mr. A.K. Mishra, Advocate

                                                                          CORAM:
                                                            MR. JUSTICE A.C. BEHERA
                                                                            ORDER

Order No. 03.04.2025

26. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing completed.

3. Judgment stands reserved.

( A.C. Behera ) Judge Rati Ranjan

Location: High Court of Orissa,