Saroj Kumar Malik & Ors vs State Of Odisha & Ors. ..... Opposite ...
2024 Latest Caselaw 16063 Ori

Orissa High Court

Saroj Kumar Malik & Ors vs State Of Odisha & Ors. ..... Opposite ... on 30 October, 2024

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 WP(C) No.35850 of 2021
               Saroj Kumar Malik & Ors.       .....     Petitioners
                                                                Represented By Adv. -
                                                                Manoj Kumar Mishra

                                               -versus-
               State Of Odisha & ors.                .....            Opposite Parties
                                                                Represented By Adv. -
                                                                N.K.Praharaj, A.G.A.
                                                                S.S. Mohanty, Adv. for
                                                                Private-Opposite Party

                                    CORAM:
                      THE HON'BLE MR. JUSTICE ADITYA KUMAR
                                  MOHAPATRA

                                             ORDER

30.10.2024 along with CONTC No.1902 of 2022 Order No. and

24. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. These cases were reserved for judgment, but to seek some clarification, it has been listed under the heading of "To Be Mentioned".

3. Heard learned counsels for the parties further.

4. List these matters on Wednesday (06.11.2024).

( A.K. Mohapatra) Judge

S.K. Rout

Location: High Court of Orissa