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Arun Kumar Mahakuda & vs State Of Odisha & Others
2024 Latest Caselaw 15342 Ori

Citation : 2024 Latest Caselaw 15342 Ori
Judgement Date : 1 October, 2024

Orissa High Court

Arun Kumar Mahakuda & vs State Of Odisha & Others on 1 October, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.22661 of 2024
                            Arun Kumar Mahakuda &
                            Another               ....                                  Petitioners
                                                                        Mr. B. Routray, Sr. Advocate
                                                   -versus-
                            State of Odisha & Others
                                                      ....                       Opposite Parties
                                                                        Mr. M.K. Balabantaray, AGA


                                                    CORAM:
                                     JUSTICE BIRAJA PRASANNA SATAPATHY
                                                       ORDER
               Order No.                             01.10.2024
                     06. 1.               This   matter   is   taken   up   through     Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing is concluded and the order / judgment reserved.

(Biraja Prasanna Satapathy) Judge

Subrat

Location: HIGH COURT OF ORISSA, CUTTACK

 
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