Durga Prasad Mohanty vs State Election
2024 Latest Caselaw 15341 Ori

Orissa High Court

Durga Prasad Mohanty vs State Election on 1 October, 2024

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                                IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.P.(C) No.20381 of 2024
                            Durga Prasad Mohanty
                                                                  ....                        Petitioner
                                                                               Mr. S. Srivastav, Advocate
                                                               -versus-
                            State Election
                            Commissioner, BBSR &                  ....                Opposite Parties
                            Others                                                 Mr. U.K. Sahoo, ASC
                                                                           Mr.B.K. Dash, Adv. for O.P.2


                                                    CORAM:
                                     JUSTICE BIRAJA PRASANNA SATAPATHY
                                                       ORDER

               Order No.                             01.10.2024
                     03. 1.               This   matter   is   taken      up    through      Hybrid

Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel appearing for the Parties.

3. Hearing is concluded and the order / judgment reserved.

(Biraja Prasanna Satapathy) Judge

Location: HIGH COURT OF ORISSA, CUTTACK