Bhagbat Prasad Pattajoshi vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 15340 Ori

Orissa High Court

Bhagbat Prasad Pattajoshi vs State Of Odisha & Ors. .... Opposite ... on 1 October, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.11142 of 2016
                                  Bhagbat Prasad Pattajoshi ....              Petitioner(s)
                                                               Mr. Animesh Mohanty, Adv.
                                                         -versus-
                                  State of Odisha & Ors.      ....       Opposite Party(s)
                                                                       Mr. Sonak Mishra, ASC
                                                                  Mr. Bikram Pratap Das, Adv.
                                                                                    for O.P.4
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                   Order                            ORDER
                   No.                             01.10.2024

09. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 03-Oct-2024 18:39:03